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Amendment in notification number S.O. 5120(E), dated the 3rd October, 2018- (Ministry of Environment and Forests) (25 Apr 2019)

MANU/ENVT/0059/2019

Environment

In exercise of the powers conferred by sub-sections (1) and (3) of section 3 of the Environment (Protection) Act, 1986 (29 of 1986), the Central Government hereby makes the following amendment in the notification of the Government of India in the Ministry of Environment, Forest and Climate Change, published in the Gazette of India vide number S.O. 5120(E), dated the 3rd October, 2018, namely:-

In the said notification, in paragraph 11, for the words "for a period of six months", the words, figures and letters "for a period upto 30th June, 2019" shall be substituted.

Tags : AMENDMENT NOTIFICATION WORDS SUBSTITUTION

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