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EVM Security Lapse: Madras HC Orders Disciplinary Action Against Errant Election Officials - (29 Apr 2019)

ELECTION

Madras High Court has directed Election Commission to initiate disciplinary action or prosecution against PA (General) to Madurai District Collector and two officials for allowing polling staff to enter a storage room where records of the April 18 Lok Sabha polls to the Madurai constituency are kept.

Tags : MADRAS HIGH COURT   EVM SECURITY LAPSE  

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