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EVM Security Lapse: Madras HC Orders Disciplinary Action Against Errant Election Officials - (29 Apr 2019)

ELECTION

Madras High Court has directed that disciplinary action be taken against errant election officials in charge after it came to light that a Tahsildar and three other municipal officers had trespassed into a room proximate to an EVM strongroom in the Madurai constituency.

Tags : MADRAS HIGH COURT   EVM SECURITY LAPSE  

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