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Madras HC Sentences Man to 3 Months Imprisonment for Using Foul Language Against Magistrate - (29 Apr 2019)

CRIMINAL

Madras High Court has sentenced a man to three months of simple imprisonment for using foul language against a judicial magistrate in a representation and casting aspersions on a sessions judge.

Tags : MADRAS HIGH COURT   FOUL LANGUAGE AGAINST MAGISTRATE  

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