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Permission to Construct Casting Yard at Juhu Beach Illegal: Bombay HC - (29 Apr 2019)

CIVIL

Bombay High Court has held that permission granted by Maharashtra Coastal Zone Management Authority (MCZMA) to construct a casting yard for Versova-Bandra Sea Link Project at Juhu beach is illegal, and also quashed the permission granted by MCZMA on to construct the casting yard.

Tags : BOMBAY HIGH COURT   VERSOVA-BANDRA SEA LINK PROJECT AT JUHU BEACH  

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