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Bombay HC Orders BMC, State Not to Cut Trees for Three Roads in Andheri - (29 Apr 2019)

CIVIL

Bombay High Court, in an interim order, has restrained BMC and State Government from cutting any tree for a project to construct three roads to connect Versova and Lokhandwala.

Tags : BOMBAY HIGH COURT   BMC   ROADS IN ANDHERI  

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