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Delhi HC Extends Relief to Mayapuri Traders Till May 20 - (29 Apr 2019)

CIVIL

Delhi High Court has extended its interim order of restraining Delhi Pollution Control Committee (DPCC) from taking any action against the traders of Mayapuri for not paying a fine of Rs 1 lakh till May 20.

Tags : DELHI HIGH COURT   MAYAPURI TRADERS  

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