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P&H HC Quashes FIR Against Author Who Referred 'Maharshi Valmiki' As A Dacoit - (29 Apr 2019)

CIVIL

Punjab and Haryana High Court has quashed an FIR registered against an author, Manjula Sahdev, who was accused of hurting religious sentiments of Balmiki community by referring Maharshi Valmiki as a dacoit in her book.

Tags : PUNJAB & HARYANA HIGH COURT   MAHARSHI VALMIKI  

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