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Barred Entry into Vijayawada to Promote Upcoming Film on NT Rama Rao, Claims Ramgopal Verma - (28 Apr 2019)

The film, based on events that led to NT Rama Rao's 'dethroning' in an intra-party coup in 1995, has cleared Election Commission and Supreme Court hurdles and is set for May 1 release in Andhra Pradesh.

Tags : COURT   SUPREME COURT  

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