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Nirav Modi, Mehul Choksi’s Luxury Cars Auctioned at Rs 3.29 Crore, Says Enforcement Directorate - (26 Apr 2019)

The Enforcement Directorate (ED) had in March obtained the permission of a special PMLA court in Mumbai for auctioning 13 cars of the Modi-Choksi duo as part of its money laundering probe in the USD 2 billion alleged bank loan fraud.

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