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UK Court Denies Bail to Fugitive Diamantaire Nirav Modi For Third Time, Next Hearing on May 24 - (26 Apr 2019)

The 48-year-old, who has been behind bars at Wandsworth prison in south-west London since his arrest last month, was set to be produced before a judge at Westminster Magistrates’ Court via video link from the jail.

Tags : COURT  

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