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NGT to NOIDA: Issue Public Notice on Challenge to Okhla ESZ - (07 Dec 2015)

National Green Tribunal (NGT) has directed NOIDA authority to issue a notice that any property deal in the Eco-Sensitive Zone (ESZ) around the Okhla bird sanctuary would be subject to the final outcome of judicial proceedings before it.

Tags : NATIONAL GREEN TRIBUNAL   NOIDA AUTHORITY  

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