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SC Seeks Report Over DND Case Listing - (26 Apr 2019)

CIVIL

Supreme Court has sought report from its registry as to how the Delhi-Noida Direct (DND) toll flyway matter which involves "hundreds of crores of rupees gets listed for hearing" contrary to the court's order.

Tags : SUPREME COURT   DELHI-NOIDA DIRECT (DND) TOLL FLYWAY  

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