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NGT Announces Rs 5,000 Fine on Using Plastic in Chandigarh - (07 Dec 2015)

National Green Tribunal (NGT) in order to make the city pollution-free, has announced a fine of Rs 5,000 on anyone found using or dealing with plastic material in Chandigarh.

Tags : NATIONAL GREEN TRIBUNAL   CHANDIGARH   RS 5  000 FINE ON USING PLASTIC  

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