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Delhi HC Seeks NHAI Reply on Basic Amenities on Expressways - (26 Apr 2019)

CIVIL

Delhi High Court has asked National Highway Authority of India (NHAI) to file a response to a plea seeking to ensure basic amenities like petrol pumps, toilet complex, ambulance and other emergency facilities on expressways.

Tags : DELHI HIGH COURT   NHAI   BASIC AMENITIES  

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