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Staff Entitled to Know About Financial Status of Company: CIC - (26 Apr 2019)

RIGHT TO INFORMATION

Central Information Commission has held that an employee is entitled to know under Right to Information Act, 2005 about the financial status of the employer-company which has been defualting in payment of salaries.

Tags : CENTRAL INFORMATION COMMISSION   STAFF ENTITLED TO KNOW ABOUT FINANCIAL STATUS OF COMPANY  

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