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SC Asks TN Govt to Decide Premature Release Plea of a 'SriLankan Refugee' Who Spent 3 Decades in Jail - (26 Apr 2019)

CRIMINAL

Supreme Court has directed Tamil Nadu Government to decide representation submitted by a 'Sri Lankan Refugee' who spent 30 years in jail seeking remission of life sentence and for premature release.

Tags : SUPREME COURT   SRILANKAN REFUGEE  

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