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SC: Justice A K Patnaik to Enquire Conspiracy by Fixers to Target CJI Gogoi - (25 Apr 2019)

CIVIL

Three Judge Bench of Supreme Court has ordered that former SC judge Justice A K Patnaik will hold enquiry regarding alleged conspiracy by fixers and disgruntled employees against CJI Ranjan Gogoi.

Tags : SUPREME COURT   CJI RANJAN GOGOI   JUSTICE A K PATNAIK  

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