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NGT Issues Notice to Uttarakhand Government on Illegal Brick Kilns in Haridwar - (07 Dec 2015)

National Green Tribunal (NGT) on a plea over brick kilns in Uttarakhand's Haridwar district, alleging illegally excavating of soil, has issued notice to the Uttarakhand Government seeking the response to it.

Tags : NATIONAL GREEN TRIBUNAL   UTTARAKHAND GOVERNMENT  

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