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NGT Seeks Report on Signature Bridge Green Violations - (25 Apr 2019)

ENVIRONMENT

Yamuna pollution monitoring committee, a panel formed by the National Green Tribunal (NGT), directed Delhi Pollution Control Committee (DPCC) to submit a report on the dumping of construction waste into the Yamuna and obstructing the river’s flow below Signature Bridge.

Tags : NATIONAL GREEN TRIBUNAL   DELHI POLLUTION CONTROL COMMITTEE   YAMUNA   SIGNATURE BRIDGE  

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