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CBDT Reiterates: PAN-Aadhaar Linkage Compulsory to File Income Tax Returns - (25 Apr 2019)

Central Board of Direct Taxes (CBDT) has once again reiterated that the linking of Aadhaar with PAN Card is mandatory for filing income tax returns.

Tags : CENTRAL BOARD OF DIRECT TAXES   PAN CARD   AADHAR  

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