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Modi Biopic a 'Hagiography' that Will Tilt Balance in Favour of BJP, EC Tells Supreme Court - (24 Apr 2019)

Favouring a ban on the movie till voting is over, the commission has emphasised that the Vivek Oberoi-starrer can’t be termed as just a biopic but it is a movie that 'eulogises a political representative'.

Tags : SUPREME COURT  

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