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Madras HC Directs Tamil Nadu to Not to Allow Protests on Babri Masjid Demolition Day - (07 Dec 2015)

Madras HC has directed TN Government not to give permission for demonstrations, rallies and other forms of protest by any religious organisation on December 6, the day when the Babri Masjid in Ayodhya was razed down 23 years ago, from 2016.

Tags : MADRAS HC   BABRI MASJID DEMOLITION DAY  

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