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Myanmar SC Upholds Conviction of Pulitzer Prize Awardee Journalists Under Official Secrets Act - (24 Apr 2019)

CRIMINAL

Supreme Court of Myanmar has dismissed appeals of two Journalists, Wa Lone and Kyaw Soe Oo, winners of 2019 Pulitzer Prize, who were sentenced to seven years in jail for violating the Official Secrets Act, the Reuters reported.

Tags : MAYANMAR HIGH COURT   WA LONE AND KYAW SOE OO   PULITZER PRIZE AWARDEE  

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