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Delhi Court Issues NBWs Against Kejriwal, Others for Non-Appearance in Defamation Complaint - (24 Apr 2019)

CRIMINAL

A Delhi Court has issued non-bailable warrants against Chief Minister Arvind Kejriwal, his deputy Manish Sisodia and Swaraj India president Yogendra Yadav for failing to appear before it in a criminal defamation complaint filed in 2013 by a ticket aspirant.

Tags : DELHI COURT   ARVIND KEJRIWAL   YOGENDRA YADAV  

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