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Madras HC Upholds Order Directing Elango Street Slum Dwellers to Vacate Slum - (24 Apr 2019)

CIVIL

Madras High Court has upheld an order directing slum dwellers in Elango Street in Govindasamy Nagar near Buckingham canal, to shift to the alternate place provided by the government.

Tags : MADRAS HIGH COURT   ELANGO STREET SLUM  

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