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Bombay HC Asks Cops to Reverify Address of Man With Pakistani Wife - (24 Apr 2019)

CIVIL

Bombay High Court has directed Mumbai Police to re-verify the address of Aamir Kasam Vadgama, who had approached HC seeking directions to Centre to issue a visa to his wife a Pakistani national.

Tags : BOMBAY HIGH COURT   PAKISTANI WIFE   ADDRESS VERIFICATION  

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