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SC Asks Lawyer for Proof on Claim of Conspiracy to Frame CJI - (24 Apr 2019)

CRIMINAL

Supreme Court has asked a Punjab-based lawyer to furnish material in support of his claim that there was a conspiracy to frame Chief Justice Ranjan Gogoi in a sexual harassment allegation raised by a sacked Supreme Court employee.

Tags : SUPREME COURT   CHIEF JUSTICE OF INDIA   SEXUAL HARASSMENT  

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