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FSSAI is Independent Authority and CAT has No Jurisdiction Over It: CAT - (24 Apr 2019)

CIVIL

Central Administrative Tribunal has said that Food Safety & Standard Authority of India (FSSAI) is an independent statutory authority and unless a specific notification is issued by Central Government conferring jurisdiction on Tribunal over the said Authority, no OA against the said authority is maintainable before Tribunal.

Tags : CENTRAL ADMINISTRATIVE TRIBUNAL   FOOD SAFETY & STANDARD AUTHORITY OF INDIA (FSSAI)  

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