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SC Orders Gujarat Govt to Give Rs 50 Lakh, Job to Bilkis Bano Who Was Gang-Raped During 2002 Riots - (23 Apr 2019)

The Supreme Court had earlier asked the state government to take disciplinary action in two weeks against the erring police officials, including an IPS officer, convicted by the Bombay High Court in the case.

Tags : COURT   HIGH COURT   SUPREME COURT  

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