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Rahul Gandhi Should Appear in Person Before SC in Contempt Case, Says Mukul Rohatgi - (23 Apr 2019)

The criminal contempt notice was issued to Gandhi for his 'chowkidar chor hai' remark while attacking Prime Minister Narendra Modi after the Rafale judgment, which the apex court said were 'incorrectly attributed' to it.

Tags : COURT   SC  

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