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CJI Gogoi Hearing Own Sexual Harassment Case is 'Legally, Morally' Wrong: Ex-SC Judge Santosh Hegde - (23 Apr 2019)

Hegde, however, said he does not want to comment on the allegations levelled against the CJI by a former Supreme Court employee as he does not know their 'correctness or otherwise.'

Tags : COURT   SUPREME COURT  

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