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Bombay HC Directs Husband to Pay for New Gas Connection for Wife - (23 Apr 2019)

FAMILY

Bombay High Court has directed one Jivesh Shetty to pay for a new gas connection in the name of his wife as she informed the court that her mother-in-law had removed cooking gas, refrigerator and washing machine out of their matrimonial home on March 16.

Tags : BOMBAY HIGH COURT   NEW GAS CONNECTION FOR WIFE  

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