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Chowkidar Remark: SC Issues Contempt Notice to Rahul Gandhi - (23 Apr 2019)

CONTEMPT OF COURT

Supreme Court has issued notice to Rahul Gandhi in the contempt petition filed against him for attributing "chowkidar chor hai" remarks to the Supreme Court.

Tags : SUPREME COURT   RAHUL GANDHI   CHOWKIDAR REMARKS  

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