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SC Directs State to Pay Rs. 50 Lakh Compensation & Provide Govt Job to Gujarat Riot Gang Rape Victim - (23 Apr 2019)

CRIMINAL

Supreme Court has directed Gujarat Government to pay Rs. 50 lakh compensation and to provide government job to a woman who was gang raped during Gujarat riots of 2002.

Tags : SUPREME COURT   GUJARAT RIOT GANG RAPE VICTIM  

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