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MP High Court Issues Notice to Govt., Commissioner over Sharmila’s Petition on Land Encroachment - (07 Dec 2015)

MP High Court has issued notices on State Government and Commissioner, Bhopal Municipal Corporation on a petition filed by actress Sharmila Tagore for removal of encroachments from her land in a village in Bhopal district.

Tags : MP HIGH COURT   SHARMILA TAGORE  

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