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Delhi Airport Metro Accounts Not to be Declared NPA Until Further Orders: SC - (23 Apr 2019)

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Supreme Court has said that accounts of Anil Ambani-led Reliance Infrastructure’s (RInfra’s) arm, Delhi Airport Metro Express Private Limited (DAMEPL), would not be declared a non-performing asset (NPA) until further orders.

Tags : SUPREME COURT   DELHI AIRPORT METRO  

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