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Bombay HC Quashes Special Court's Land Probe Order Against Maharashtra CS - (23 Apr 2019)

CIVIL

Bombay High Court, in a relief to Maharashtra chief secretary U P S Madan, has quashed and set aside a special court order directing state Anti-Corruption Bureau (ACB) to probe corruption charges levelled against senior bureaucrat regarding land reserved for a drive-in theatre in Bandra-Kurla Complex.

Tags : BOMBAY HIGH COURT   DRIVE-IN THEATRE   BANDRA-KURLA COMPLEX  

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