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Madras HC Quashes Land Acquisition Proceedings for Chennai-Salem Expressway - (23 Apr 2019)

CIVIL

Madras High Court has quashed land acquisition proceedings initiated by Centre as well as State Government for ambitious Rs. 10,000 crore Chennai-Salem eight-lane greenfield expressway project proposed on a stretch of 277 km passing through agricultural as well as reserve forest land.

Tags : MADRAS HIGH COURT   CHENNAI-SALEM EXPRESSWAY  

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