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No leniency to TNUSRB in Fake Expert Opinion Case : Madras HC - (23 Apr 2019)

SERVICE

Madras High Court has held that no leniency or misplaced sympathy shall be shown to the persons manning the TN Uniformed Services Recruitment Board (TNUSRB) in the matter of investigation into issue relating to creation of a fake expert opinion in selection of SIs.

Tags : MADRAS HIGH COURT   TN UNIFORMED SERVICES RECRUITMENT BOARD (TNUSRB)  

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