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Allahabad HC: Abandoning Cow Amounts to Cruelty, Prosecute Owners - (07 Dec 2015)

Allahabad HC has said abandoning old cows after they stop giving milk also amounts to cruelty and owners should be prosecuted for it. The court also pulled up state government officials and agencies for not implementing cow protection and shelter laws properly in the state.

Tags : ALLAHABAD HC   COW   CRUELTY  

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