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Cabinet apprised about MoU between India and Republic of Korea in issuing jointly Postage Stamp- (Press Information Bureau) (15 Apr 2019)

MANU/PIBU/0490/2019

Civil

The Union Cabinet, chaired by the Prime Minister Shri Narendra Modi, was apprised about an MoU signed in February, 2019 between India and Republic of Korea.

Department of Posts, Ministry of Communications, Government of India and The Ministry of Science and ICT (Korea Post), Government of the Republic of Korea have mutually agreed to jointly issue Postage Stamps on the theme "Queen Hur Hwang-ok of Korea".

The joint stamps will be released on a mutually agreed date by the end of 2019.

Tags : MOU   APPROVAL   POSTAGE STAMP  

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