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NCLT Consults Centre, Bankruptcy Board to Resolve Jaypee Infra Deadlock - (22 Apr 2019)

INSOLVENCY

National Company Law Tribunal’s (NCLT) has sought views from government and Insolvency and Bankruptcy Board of India (IBBI) on ways to resolve the deadlock in resolution process of IDBI Bank and Jaypee Infratech.

Tags : NCLT   JAYPEE INFRATECH  

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