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NCLT Rejects ArcelorMittal’s Plea for EPC Re-Vote - (22 Apr 2019)

INSOLVENCY

National Company Law Tribunal (NCLT) has rejected Arcelor-Mittal India’s plea to set aside the resolution plan submitted by Royale Partners Investment Fund (RPIF) for EPC Construction India (EPIL), formerly Essar Projects India.

Tags : NCLT   ARCELORMITTAL  

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