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Holistic Approach Required for Kids Who are in Need of Care: Bombay HC - (22 Apr 2019)

CIVIL

Bombay High Court has observed that a holistic approach needs to be adopted so that children in need of care and protection are not only identified but also lodged in children’s home or rehabilitated by integrating them with their family.

Tags : BOMBAY HIGH COURT   CHILDREN IN NEED OF CARE   HOLISTIC APPROACH  

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