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SC Bans Mining Along Kaziranga National Park - (22 Apr 2019)

MINES & MINERALS

Supreme Court has banned mining and related activities along Kaziranga National Park & Tiger Reserve (KNP) and in the catchment area of the rivers/streams and rivulets which originate in the Karbi Anglong Hill ranges and flow into the park.

Tags : SUPREME COURT   KAZIRANGA NATIONAL PARK  

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