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Bombay HC Asks TMC to Seal Hospitals Not Having Fire Department NOC - (19 Apr 2019)

CIVIL

Bombay High Court has directed Thane Municipal Corporation (TMC) in Maharashtra to seal all private hospitals and nursing homes that were operating without a no-objection certificate (NOC) from fire department.

Tags : BOMBAY HIGH COURT   BOMBAY HIGH COURT   PRIVATE HOSPITALS   THANE MUNICIPAL CORPORATION   FIRE DEPARTMENT NOC  

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