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CCI Gives Nod to Schneider-L&T Deal - (19 Apr 2019)

MRTP/COMPETITION LAWS

Competition Commission of India (CCI) has said it has given approval to Schneider's acquisition of Larsen & Toubro's electrical and automation business in a Rs. 14,000-crore deal.

Tags : COMPETITION COMMISSION OF INDIA   SCHNEIDER-L&T DEAL  

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