Manipur HC: State Establishments Must Record Transgender Person’s New Name & Gender in Documents  ||  Delhi HC: Failure to Frame Counter Claim Despite Pleadings is Patently Illegal  ||  Mumbai Commission Holds Reliance Retail Liable for Defective AC Replacement Failure  ||  SC Orders ASI to Supervise Repair of Mehrauli’s Ancient Dargahs  ||  SC Reprimands Bihar IPS Officer for Affidavit Supporting Murder Convict  ||  SC Rejects Review Plea on WB SSC Jobs, Upholds Quashing of 25k Appointments  ||  SC Rejects Review Plea on WB SSC Jobs, Upholds Quashing of 25k Appointments  ||  Supreme Court Orders Haridwar Collector Inquiry into Maa Chandi Devi Trust  ||  SC Recommends Statutory Appeal Against DJ’s Compensation Orders  ||  SC Dismisses Petition Challenging 2024 Maharashtra Assembly Elections Over Bogus Voting    

No 'Insulting' Reference to Bhindranwale in Class 9 Books: Bombay HC - (19 Apr 2019)

CIVIL

Bombay High Court has dismissed a plea which had alleged that Jarnail Singh Bhindranwale, who was considered a "saint" by many in Sikh community, was referred to as a "terrorist" in a Balbharti textbook in Maharashtra.

Tags : BOMBAY HIGH COURT   JARNAIL SINGH BHINDRANWALE  

Share :        

Disclaimer | Copyright 2025 - All Rights Reserved