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Karnataka HC Dismisses KSAT Chairman's Plea Claiming Salary Equivalent to HC CJ - (19 Apr 2019)

CIVIL

Karnataka High Court has dismissed a petition filed by its former Judge Justice K Bhakthavatsala, who is presently, Chairman of Karnataka State Administrative Tribunal (KSAT), claiming that he is entitled to a salary equivalent to that of Chief Justice of High Court.

Tags : KARNATAKA HIGH COURT   KARNATAKA STATE ADMINISTRATIVE TRIBUNAL   JUSTICE K BHAKTHAVATSALA  

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